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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(ii) in The Rajasthan Municipalities Accounts Rules, 1963

(ii)When the Board charges for water on the basis of the number and size of the taps or the ferrule, as the case may be, shall be entered in column 4 of the Demand and Collection Register (form 2).