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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(f) in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

(f)"Conduct of Business Regulations" means "JSERC (Conduct of Business) Regulations, 2011" with amendments as framed and published by the Commission from time to time.