Delhi High Court - Orders
Samakshi Bhatia And Anr vs Sanjay Bhatia And Ors on 9 September, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 941/2022
SAMAKSHI BHATIA AND ANR. ..... Petitioner
Through: Ms. Malvika Rajkotia, Advocate.
versus
SANJAY BHATIA AND ORS. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 09.09.2022 CM APPL.39919/2022 (exemption) Exemption allowed subject to all just exceptions.
CM(M) 941/2022 Learned counsel for the petitioner seeks permission to withdraw the present petition with liberty to move a fresh petition, if the need so arises.
In view of the submissions made, the present petition is dismissed as withdrawn.
DINESH KUMAR SHARMA, J SEPTEMBER 9, 2022 st Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:12.09.2022 17:30:23