Section 7(2) in The Bihar Kendu Leaves (Control of Trade) Act, 1973
(2)Different prices may be fixed for different units, and in so doing regard shall be had, amongst other things, to -(a)prices of kendu leaves obtained or fixed under this Act, or any other enactment during the preceding three years in respect of the area comprised in the unit;(b)quality of the leaves grown in the unit;(c)transport facilities available in the unit;(d)cost of transport; and(e)general level of wage for unskilled labour prevalent in the unit.
