Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Odisha - Subsection

Section 66(1) in The Orissa Water Supply and Sewerage Board Act, 1991

(1)The State Government may be notification in the Official Gazette and subject to the condition of previous publication, make Rules for carrying out the purposes of this Act.