Supreme Court - Daily Orders
Hindustan Petroleum Corporation Ltd. vs The Commissioner Of Cgst And Central ... on 2 September, 2019
Bench: Arun Mishra, M.R. Shah
ITEM NO.21 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28180/2019
(Arising out of impugned final judgment and order dated 26-04-2019
in CEA No. 78/2018 26-04-2019 in CEA No. 203/2018 passed by the
High Court of Judicature at Bombay)
HINDUSTAN PETROLEUM CORPORATION LTD. Petitioner(s)
VERSUS
THE COMMISSIONER OF CGST AND CENTRAL EXCISE
NAVI MUMBAI COMMISSIONERATE Respondent(s)
(FOR ADMISSION and I.R. and IA No.128115/2019-CONDONATION OF DELAY
IN FILING)
Date : 02-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Sandeep Narain,Adv.
Mr. M.H. Patil,Adv.
Mrs. Padmavati Patil,Adv.
For M/s. S. Narain & Co.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
List along with C.A. No.4238/2016.
(NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by NARENDRA PRASAD Date: 2019.09.03 17:12:31 IST Reason: