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Bengal Presidency - Section

Section 8 in The Bengal Public Parks Act, 1904

8. General powers, duties, etc., of park durwan.

- Every park durwan shall, in addition to any powers and immunities specially conferred on him by this Act or by rules made hereunder, have, within the limits of the park to which he is appointed, all such powers, privileges and immunities, and shall, within the said limits, be liable to all such duties and responsibilities, as a police constable has and is liable to within the limits of the police station in which such park is comprised:Provided that every park durwan shall be subordinate to the superintendent.