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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Madhya Pradesh - Subsection

Section 32(4) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(4)Nothing in this section shall in any way affect any obligations accepted by or imposed upon the University by any declaration of trusts executed by or on behalf of the University for the administration of any trust.