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[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(3)(i) in The Gas Cylinders Rules, 2004

(i)an application duly filled in and signed in Form `B' if the license has been granted in Form `D' and in Form `C' if the license has been granted in Form `E', `F' or `G';