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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(2)(j) in Kerala Marine Fishing Regulation Act, 1980

(j)the procedure of the enquiry by the adjudicating officer under [sub-sections (2) and (3)] [Substituted 'sub-section (2)' by Kerala Act No. 22 of 2017, dated 18.9.2017.] of Section 16;