Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(5) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(5)If the Board does not, within a reasonable time, take action, he may, after considering any explanation furnished or representation made by the Board, issue such direction, as he may deem fit, and the Board shall comply with such directions.