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[Cites 0, Cited by 0] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(6) in The Coal Mines Regulations, 2011

(6)Where two or more wagons are moved simultaneously, the wagons shall be coupled together which shall be moved only by pushing from the sides or from behind the last wagon and the number of such wagons shall not exceed beyond which can be effectively controlled.