Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 99 in The Bihar Panchayat Election Rules, 2006

99. Issuance of Certificate.

- The Presiding Officer shall grant a certificate in Form-22 to the candidate elected.