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Patna High Court - Orders

Nkg Infrastructure Ltd. vs The State Of Bihar And Ors on 25 March, 2019

Author: Rajeev Ranjan Prasad

Bench: Rajeev Ranjan Prasad

    IN THE HIGH COURT OF JUDICATURE AT PATNA
               Civil Writ Jurisdiction Case No.3406 of 2019
======================================================
Uttar Pradesh Rajkiya Nirman Nigam Ltd.

                                                            ... ... Petitioner/s
                                     Versus
The State of Bihar and Ors

                                          ... ... Respondent/s
======================================================
                                      with
             Civil Writ Jurisdiction Case No. 3807 of 2019
======================================================
NKG Infrastructure Ltd.

                                                            ... ... Petitioner/s
                                     Versus
The State Of Bihar and Ors

                                          ... ... Respondent/s
======================================================
                                      with
              Civil Writ Jurisdiction Case No. 3915 of 2019
======================================================
Uttar Pradesh Rajkiya Nirman Nigam Ltd.

                                                            ... ... Petitioner/s
                                     Versus
The State of Bihar and Ors

                                          ... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 3406 of 2019)
For the Petitioner/s      :       Mr. P.K. Shahi, Sr.Adv.
                                  Mr.Ranjeet Kumar, Adv.
                                  Mr. Kundan Kumar, Adv.
For the Pvt. Respondent no.5:     Mr. Y.V. Giri, Sr.Adv.
                                  Mr.Pranav Kumar, Adv.
(In Civil Writ Jurisdiction Case No. 3807 of 2019)
For the Petitioner/s      :       Mr. P.K. Shahi, Sr.Adv.
                                  Mr.Ranjeet Kumar, Adv.
                                  Mr. Kundan Kumar, Adv.
For the Pvt. Respondent no.6:     Mr. Y.V. Giri, Sr.Adv.
                                  Mr.Pranav Kumar, Adv.
(In Civil Writ Jurisdiction Case No. 3915 of 2019)
For the Petitioner/s      :       Mr.Ranjeet Kumar
For the Respondent/s      :       Mr.Sushil Kumar (GP22)
======================================================
CORAM: HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
                      ORAL ORDER
            Patna High Court CWJC No.3406 of 2019(3) dt.25-03-2019
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3    25-03-2019

As the learned senior counsel for the petitioner submits that only yesterday evening a fresh counter affidavit has been served upon him, a rejoinder thereto is being filed today, but in the circumstances a prayer has been made to list these cases day after tomorrow.

List these cases on 27.03.2019 under the same heading.

A counter affidavit on behalf of the State has already been filed.

(Rajeev Ranjan Prasad, J) arvind/-

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