Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 186] [Entire Act] Union of India - Subsection Section 186(2) in Companies (Court) Rules, 1959 (2)Where the Court makes an order varying the list of contributories, the Official Liquidator shall amend the list in accordance with the order of the Court.
