Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Constitution Subarticle Section 8(1) in THE CONSTITUTION (SEVENTH AMENDMENT) ACT, 1956 (1)In clause (1) of Article 168 of the Constitution in sub-clause (a), after the word "Madras", the word "Mysore" shall be inserted.
