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Madhya Pradesh High Court

R.S.Sehgal vs Jnkvv., Jabalpur on 15 September, 2020

Author: Nandita Dubey

Bench: Nandita Dubey

1 WP-6289-2001 The High Court Of Madhya Pradesh WP-6289-2001 (R.S.SEHGAL Vs JNKVV., JABALPUR) 2 Jabalpur, Dated : 15-09-2020 Heard through Video Conferencing. Shri Arvind Shrivastava, learned counsel for the petitioner. List this matter under the same head as soon as the physical hearing starts.

(NANDITA DUBEY) JUDGE rss Signature Not Verified SAN Digitally signed by RAVI SHANKAR SHRIVASTAVA Date: 2020.09.15 14:18:36 IST