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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(3) in The Goa, Daman and Diu Irrigation Act, 1973

(3)It shall come into force on such date as the Government may, by notification in the Official Gazette appoint:Provided that different dates may be appointed for different areas of the Union territory of Goa, Daman and Diu.