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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(vii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(vii)to recognize diplomas and degrees of other Universities and Institutions and to determine their equivalence in relation to the diplomas and degree of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.];