Supreme Court - Daily Orders
Justice K.S.Puttaswamy(Retd) And Anr. vs Union Of India And Ors. on 26 July, 2017
Bench: Chief Justice, J. Chelameswar, S.A. Bobde, R.K. Agrawal, Rohinton Fali Nariman, Abhay Manohar Sapre, D.Y. Chandrachud, Sanjay Kishan Kaul, S. Abdul Nazeer
ITEM NO.901 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No(s).494/2012
JUSTICE K.S.PUTTASWAMY(RETD.) AND ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln.(s) for impleadment, appropriate orders/directions
and exemption from filing O.T.)
WITH
Transferred Case (C) No.151/2013 (XVI-A)
Transferred Case (C) No.152/2013 (XVI-A)
Writ Petition (C) No.833/2013 (PIL-W)
Writ Petition (C) No.829/2013 (PIL-W)
Writ Petition (C) No.932/2013 (PIL-W)
Contempt Petition (C) No.144/2014 In Writ Petition
(C) No.494/2012 (PIL-W)
Transferred Case (C) No.313/2014 (XVI-A)
Transferred Case (C) No.312/2014 (XVI-A)
SLP (Crl.) No.2524/2014 (II-A)
Writ Petition (C) No.37/2015 (PIL-W)
Writ Petition (C) No.220/2015 (PIL-W)
Contempt Petition (C) No.674/2015 In Writ Petition
(C) No.829/2013 (PIL-W)
Transfer Petition (C) No.921/2015 (XVI -A)
Contempt Petition (C) No.470/2015 in Writ Petition
No.494/2012 (PIL-W)
Contempt Petition (C) No.444/2016 In Writ Petition
(C) No.494/2012 (PIL-W)
Contempt Petition (C) No.608/2016 In Writ Petition
(C) No.494/2012 (PIL-W)
Writ Petition (C) No.797/2016 (PIL-W) -(With appln.(s)
for permission to file annexures, directions and stay)
Contempt Petition (C) No.844/2017 In Writ Petition
(C) No.494/2012 (PIL-W)
Writ Petition (C) No.342/2017 (PIL-W)-(With prayer for
grant of interim relief)
Writ Petition (C) No.372/2017 (X)
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date : 26-07-2017 These petitions were called on for hearing today.
Date: 2017.07.27
16:04:19 IST
Reason:
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CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s)/Applicant(s)
In WP 494/2012 Mr. Anish Kumar Gupta, Adv.
Mr. Avdhesh Kumar Singh,Adv.
Mr. R.K. Rajwanshi,adv.
Mr. Chandra Shekhar Suman,Adv.
Ms. Priyanka Parida,Adv.
Ms. Rita Gupta,Adv.
Ms. Deepshikha Bharati,Adv.
In TC 151/2013 Mr. Arvind Datar,Sr.Adv.
Mr. Amit Sharma,Adv.
Mr. Dipesh Sinha,Adv.
Ms. Aviala Imti,Adv.
For Ms. Geetha Kovilan,AOR
In TC 152/2013 Ms. Meenakshi Arora,Sr.Adv.
Mr. Rahul Narayan,AOR
Mr. Apar Gupta,Adv.
Mr. Gautam Bhatia,Adv.
Ms. Ananya,Adv.
Mr. Shashwat Goel,Adv.
Ms. Bhavna,Adv.
In WP(C) 833 Mr. Shadan Farasat,Adv.
In WP(C) 829, 220 Mr. Shyam Divan,Sr.Adv.
CP 674 & 797 Mr. Pratap Venugopal,Adv.
Mr. Udayaditya Banerjee,Adv.
Mr. Prasanna S.,Adv.
Mr. Apar Gupta,Adv.
Ms. Niharika,Adv.
For M/s. K.J. John & Co.,Advs.
In WP(C) 932 Ms. Jyoti Mendiratta,AOR
In WP 932, CP 470 Dr. Abhishek Atrey,Adv.
Mr. Ravindra Lokhande,Adv.
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In CP 144, 444, Ms. Aishwarya Bhati,AOR
608 Mr. Jaideep Singh,Adv.
Ms. Neha Meera,Adv.
Ms. Heena Khan,Adv.
In TP 313 & 312 M/s. Meharia & Co.,AOR
In WP 37/2015 Mr. Gopal Subramanium,Sr.Adv.
Mr. Jaideep Singh,Adv.
Ms. Archana Pathak Dave,AOR
Mr. Talha Abdul Rahman,Adv.
Mr. Ankur Kashyap,Adv.
Mr. Prateek Chadha,Adv.
Mr. Anirban Sen,Adv.
Mr. Pavan Bhushan,Adv.
Mr. Zulnoor Ahmed,Adv.
Mr. Utkarsh Saxena,Adv.
Mr. Jayavardhan Singh,Adv.
Mr. Eklavya Vasudev,Adv.
Ms. Kanika Kalaiyarasan,Adv.
Ms. Sameeksha G.,Adv.
Ms. Kritika Bhardwaj,Adv.
For K.J. John & Co.,AOR
In CP 844 Mr. Prashant Bhushan,AOR
In WP 342 Mr. Vipin Nair,AOR
In WP 372/2017 Mr. Chittaranjan Mishra,Adv.
Mr. Bhanu Pratap Singh,Adv.
Mr. Sarthak Chaudhary,Adv.
for Mr. Pranaya Kumar Mohapatra,AOR
For applicant(s)
IA 5/2014 in WP Mr. Sajan Poovayya,Sr.Adv.
833/2013 Ms. Priyadarshi Banerjee,Adv.
Mr. Saransh Kumar,Adv.
Mr. Prathibhanu S. Kharola,Adv.
Mr. Saransh Jain,Adv.
For E.C. Agrawala,AOR
Mr. S. Mukerjee,Adv.
Mr. Manoj K. Mishra,AOR
Mr. Umesh Dubey,Adv.
Mr. Ashish Kr. Mishra,Adv.
Mr. R. Sudhinder,Adv.
Mr. Ashok Mathur,AOR
Ms. Amrita Sarkar,Adv.
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In-person
For Respondent(s)
UOI & UIAI Mr. K.K.Venugopal,AG for India
Mr. Tushar Mehta,ASG
Mr. R. Balasubramanian,Adv.
Ms. Aarti Sharma,Adv.
Ms. Anil Katiyar,AOR
Mr. Zoheb Hossain,Adv.
Mr. Ankur Talwar,Adv.
Ms. Shraddha Deshmukh,Adv.
Mr. Rajat Nair,Adv.
Ms. Aswati Balraj,Adv.
Ms. Charanya,Adv.
Ms. Devika Jain,Adv.
Mr. Piyush Goyal,Adv.
Mr. D.S. Mahra,Adv.
For RBI Mr. Kuldeep S. Parihar,Adv.
Mr. H.S. Parihar,AOR
For TRAI Mr. Sanjay Kapur,AOR
Ms. Megha Karnwal,Adv.
Ms. Mansi Kapur,Adv.
Ms. Shubhra Kapur,Adv.
For IRDA Mr. Dipak K. Nag,Adv.
Mr. Ekansh Bansal,Adv.
Mr. Parmanand Gaur,Adv.
State of AP Mr. Guntur Prabhakar,AOR
Ms. Prerna Singh,Adv.
State of Mr. C.D. Singh,AAG
Chhattisgarh Mr. Prateek Rusia,Adv.
Ms. Sakshi Kakar,Adv.
State of Goa Mr. Jayant Mohan,AOR
State of Gujarat Mr. Rakesh Dwivedi,Sr.Adv.
Ms. Hemantika Wahi,AOR
Ms. Jesal Wahi,Adv,
Ms. Shodhika Sharma,Adv.
Ms. Mamta Singh,Adv.
Ms. Sansriti Pathak,Adv.
Ms. Apoorva Garg,Adv.
State of Haryana Mr. Sanjay Kumar Visen,AOR
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State of H.P. Mr. J.S. Attri,Sr.Adv.
Mr. Varinder Kumar Sharma,Adv.
Mr. Chandra Nand Jha,Adv.
State of J&K Mr. M. Shoeb Alam,AOR
Ms. Fauzia Shakil,Adv.
Mr. Ujjwal Singh,Adv.
Mr. Mojahid Karim Khan,Adv.
State of Jharkhand Mr. Tapesh K. Singh,AOR
Mr. Mohd. Waquas,Adv.
State of Karnataka Mr. Kapil Sibal,Sr.Adv.
Mr. Devadatt Kamat,AAG
Mr. Joseph Aristotle S.,Adv.
Mr. Rajesh Inamdar,Adv.
Ms. Priya Aristotle,Adv.
Mr. V.N. Raghupathy,Adv.
Ms. Lavanya Raghu Nathan,Adv.
Mr. Javedur Rehman,Adv.
Ms. Devina Sharma,Adv.
Mr. Mehtaab Singh Sandhu,Adv.
Mr. Nizam Pasha,Adv.
Mr. Koshy John,Adv.
Ms. Anusha Nagar Alan,Adv.
Mr. Adit Punjabi,Adv.
Mr. Raghav Tunkhanoock,Adv.
Mr. Ashish Yadav,Adv.
Ms. Romsha Raj,Adv.
Ms. Priyadarshini K.,Adv.
Mr. B. Anand,Adv.
Mr. James Daniel David,Adv.
State of MP Mr. Mishra Saurabh,Adv.
State of Mr. C.A. Sundaram,Sr.Adv.
Maharashtra Mr. Nishant R. Katneshwarkar,Adv.
Ms. Rohini Musa,Adv.
Mr. Abhishek Gupta,Adv.
Mr. Zafar Inayat,Adv.
Mr. Apoorv Tripathy,Adv.
State of Punjab Mr. Kapil Sibal,Sr.Adv.
Mr. Karan Bharihoke, Adv.
Mr. Jagjit Singh Chhabra,AOR
State of Raj. Ms. Ruchi Kohli,Adv.
State of Sikkim Ms. Aruna Mathur,Adv.
Mr. Avneesh Arputham,Adv.
Ms. Anuradha Arputham,Adv.
Mr. Amit Arora,Adv.
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For M/s. Arputham, Aruna & Co.,AOR
State of Telangana Mr. S. Udaya Kumar Sagar,AOR
Mr. Mrityunjai Singh,Adv.
State of Tripura Mr. Gopal Singh,AOR
Mr. Rituraj Biswas,Adv.
Mr. Manish Kumar,Adv.
Mr. Pranab Prakash,Adv.
Mr. Shivam Singh,Adv.
Mr. Aditya Raina,Adv.
Mr. Shreyas Jain,Adv.
Mr. Kumar Milind,Adv.
Ms. Ambika Gautam,Adv.
State of UP Mr. D.K. Singh,AAG
Mr. Adarsh Upadhyay,Adv.
Ms. Komal Mundra,Adv.
Mr. Saurabh Agrawal,Adv.
State of Mr. Jatinder Kumar Bhatia,AOR
Uttarakhand Mr. Ashutosh Kumar Sharma,Adv.
State of WB Mr. Kapil Sibal,Sr.Adv.
Mr. Soumitra G. Chaudhuri,Adv.
Mr. Chanchal K. Ganguli,AOR
UT Chandigarh Mr. Gopal Singh,AOR
Ms. Vimla Sinha,Adv.
Govt.of Puducherry Mr. Kapil Sibal,Sr.Adv.
Mr. V.G. Pragasam,AOR
Mr. S. Prabu Ramasubramanian,Adv.
UT of Andaman & Mr. K.V. Jagdishvaran,Adv.
Nicobar Mrs. G. Indira,AOR
Mr. J. Hillson Angam,Adv.
Mr. Nikhil Nayyar,AOR
Ms. Julien George,Adv.
Mr. Yatinder Garg,Adv.
Mr. Arjun Ranganathan,Adv.
Mr. Yashwant Prasad,Adv.
Mr. Pankaj Bhatia,Adv.
Mr. Nipun Goel,Adv.
Mr. Dhruv Surana,Adv.
Mr. Ashish Coudhury,Adv.
For Dr. Kailash Chand,Adv.
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Mr. Harish Pandey,AOR
Mr. Garvesh Kabra,AOR
Mr. Anip Sachthey,AOR
Mr. Amit Sharma,AOR
Ms. Savita Singh,AOR
Mr. Ranjan Mukherjee,AOR
Ms. Anitha Shenoy,Adv.
Mr. Abhinav Mukerji,AOR
Mr. Aniruddha P. Mayee,AOR
Mr. T.G.N. Nair,AOR
Mr. Milind Kumar,AOR
Mr. Dinkar Kalra,AOR
Mr. Mohit D. Ram,AOR
Mr. Zoheb Hossain,AOR
Mr. Jogy Scaria,AOR
Mr. Rabin Majumder,AOR
Mr. Yatindra Singh,Sr.Adv.
Mr. Arijeet Singh,Adv.
For Intervenor(s) Mr. Lalit Bhasin,Adv.
Ms. Nina Gupta,Adv.
Mr. Mudit Sharma,AOR
Mr. Manish Vashishtha.Adv.
In-person
UPON hearing the counsel the Court made the following
O R D E R
Mr. Kapil Sibal, learned senior counsel, started his arguments at 10.30 a.m. and concluded at 11.30 a.m. Then, Mr. J.S. Attri, learned senior counsel, made his submissions for a while. Thereafter, Mr. K.K. Venugopal, learned Attorney General, started his arguments and could not conclude till the Court rose for the day. The matters remained Part-heard.
Post for further hearing tomorrow, i.e. on 27.07.2017 as Part-heard.
(Sarita Purohit) (Renuka Sadana)
Court Master Assistant Registrar
(Parveen Kumar) (Satish Kumar Yadav)
AR-cum-PS AR-cum-PS
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