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Supreme Court - Daily Orders

Justice K.S.Puttaswamy(Retd) And Anr. vs Union Of India And Ors. on 26 July, 2017

Bench: Chief Justice, J. Chelameswar, S.A. Bobde, R.K. Agrawal, Rohinton Fali Nariman, Abhay Manohar Sapre, D.Y. Chandrachud, Sanjay Kishan Kaul, S. Abdul Nazeer

     ITEM NO.901                   COURT NO.1                 SECTION PIL-W

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Writ Petition (Civil) No(s).494/2012

     JUSTICE K.S.PUTTASWAMY(RETD.) AND ANR.                   Petitioner(s)

                                          VERSUS

     UNION OF INDIA & ORS.                               Respondent(s)
     (With appln.(s) for impleadment, appropriate orders/directions
     and exemption from filing O.T.)

     WITH
     Transferred Case (C) No.151/2013 (XVI-A)
     Transferred Case (C) No.152/2013 (XVI-A)
     Writ Petition (C) No.833/2013 (PIL-W)
     Writ Petition (C) No.829/2013 (PIL-W)
     Writ Petition (C) No.932/2013 (PIL-W)
     Contempt Petition (C) No.144/2014 In Writ Petition
     (C) No.494/2012 (PIL-W)
     Transferred Case (C) No.313/2014 (XVI-A)
     Transferred Case (C) No.312/2014 (XVI-A)
     SLP (Crl.) No.2524/2014 (II-A)
     Writ Petition (C) No.37/2015 (PIL-W)
     Writ Petition (C) No.220/2015 (PIL-W)
     Contempt Petition (C) No.674/2015 In Writ Petition
     (C) No.829/2013 (PIL-W)
     Transfer Petition (C) No.921/2015 (XVI -A)
     Contempt Petition (C) No.470/2015 in Writ Petition
     No.494/2012 (PIL-W)
     Contempt Petition (C) No.444/2016 In Writ Petition
     (C) No.494/2012 (PIL-W)
     Contempt Petition (C) No.608/2016 In Writ Petition
     (C) No.494/2012 (PIL-W)

     Writ Petition (C) No.797/2016 (PIL-W) -(With appln.(s)
     for permission to file annexures, directions and stay)

     Contempt Petition (C) No.844/2017 In Writ Petition
     (C) No.494/2012 (PIL-W)

     Writ Petition (C) No.342/2017 (PIL-W)-(With prayer for
     grant of interim relief)

     Writ Petition (C) No.372/2017 (X)
Signature Not Verified

Digitally signed by
SARITA PUROHIT
     Date : 26-07-2017 These petitions were called on for hearing today.
Date: 2017.07.27
16:04:19 IST
Reason:




                                           1
CORAM :
          HON'BLE   THE   CHIEF JUSTICE
          HON'BLE   MR.   JUSTICE J. CHELAMESWAR
          HON'BLE   MR.   JUSTICE S.A. BOBDE
          HON'BLE   MR.   JUSTICE R.K. AGRAWAL
          HON'BLE   MR.   JUSTICE ROHINTON FALI NARIMAN
          HON'BLE   MR.   JUSTICE ABHAY MANOHAR SAPRE
          HON'BLE   DR.   JUSTICE D.Y. CHANDRACHUD
          HON'BLE   MR.   JUSTICE SANJAY KISHAN KAUL
          HON'BLE   MR.   JUSTICE S. ABDUL NAZEER


For Petitioner(s)/Applicant(s)

In WP 494/2012        Mr.   Anish Kumar Gupta, Adv.
                      Mr.   Avdhesh Kumar Singh,Adv.
                      Mr.   R.K. Rajwanshi,adv.
                      Mr.   Chandra Shekhar Suman,Adv.
                      Ms.   Priyanka Parida,Adv.
                      Ms.   Rita Gupta,Adv.
                      Ms.   Deepshikha Bharati,Adv.

In TC 151/2013        Mr.   Arvind Datar,Sr.Adv.
                      Mr.   Amit Sharma,Adv.
                      Mr.   Dipesh Sinha,Adv.
                      Ms.   Aviala Imti,Adv.
                      For   Ms. Geetha Kovilan,AOR

In TC 152/2013        Ms.   Meenakshi Arora,Sr.Adv.
                      Mr.   Rahul Narayan,AOR
                      Mr.   Apar Gupta,Adv.
                      Mr.   Gautam Bhatia,Adv.
                      Ms.   Ananya,Adv.
                      Mr.   Shashwat Goel,Adv.
                      Ms.   Bhavna,Adv.



In WP(C) 833          Mr. Shadan Farasat,Adv.

In WP(C) 829, 220     Mr.   Shyam Divan,Sr.Adv.
CP 674 & 797          Mr.   Pratap Venugopal,Adv.
                      Mr.   Udayaditya Banerjee,Adv.
                      Mr.   Prasanna S.,Adv.
                      Mr.   Apar Gupta,Adv.
                      Ms.   Niharika,Adv.
                      For   M/s. K.J. John & Co.,Advs.

In WP(C) 932          Ms. Jyoti Mendiratta,AOR

In WP 932, CP 470     Dr. Abhishek Atrey,Adv.
                      Mr. Ravindra Lokhande,Adv.

                                      2
In CP 144, 444,    Ms.   Aishwarya Bhati,AOR
608                Mr.   Jaideep Singh,Adv.
                   Ms.   Neha Meera,Adv.
                   Ms.   Heena Khan,Adv.

In TP 313 & 312    M/s. Meharia & Co.,AOR

In WP 37/2015      Mr.   Gopal Subramanium,Sr.Adv.
                   Mr.   Jaideep Singh,Adv.
                   Ms.   Archana Pathak Dave,AOR
                   Mr.   Talha Abdul Rahman,Adv.
                   Mr.   Ankur Kashyap,Adv.
                   Mr.   Prateek Chadha,Adv.
                   Mr.   Anirban Sen,Adv.
                   Mr.   Pavan Bhushan,Adv.
                   Mr.   Zulnoor Ahmed,Adv.
                   Mr.   Utkarsh Saxena,Adv.
                   Mr.   Jayavardhan Singh,Adv.
                   Mr.   Eklavya Vasudev,Adv.

                   Ms.   Kanika Kalaiyarasan,Adv.
                   Ms.   Sameeksha G.,Adv.
                   Ms.   Kritika Bhardwaj,Adv.
                   For   K.J. John & Co.,AOR

In CP 844          Mr. Prashant Bhushan,AOR

In WP 342          Mr. Vipin Nair,AOR

In WP 372/2017     Mr.   Chittaranjan Mishra,Adv.
                   Mr.   Bhanu Pratap Singh,Adv.
                   Mr.   Sarthak Chaudhary,Adv.
                   for   Mr. Pranaya Kumar Mohapatra,AOR

For applicant(s)
IA 5/2014 in WP    Mr.   Sajan Poovayya,Sr.Adv.
833/2013           Ms.   Priyadarshi Banerjee,Adv.
                   Mr.   Saransh Kumar,Adv.
                   Mr.   Prathibhanu S. Kharola,Adv.
                   Mr.   Saransh Jain,Adv.
                   For   E.C. Agrawala,AOR

                   Mr.   S. Mukerjee,Adv.
                   Mr.   Manoj K. Mishra,AOR
                   Mr.   Umesh Dubey,Adv.
                   Mr.   Ashish Kr. Mishra,Adv.

                   Mr. R. Sudhinder,Adv.
                   Mr. Ashok Mathur,AOR
                   Ms. Amrita Sarkar,Adv.


                                  3
                    In-person

For Respondent(s)

UOI & UIAI          Mr.   K.K.Venugopal,AG for India
                    Mr.   Tushar Mehta,ASG
                    Mr.   R. Balasubramanian,Adv.
                    Ms.   Aarti Sharma,Adv.
                    Ms.   Anil Katiyar,AOR
                    Mr.   Zoheb Hossain,Adv.
                    Mr.   Ankur Talwar,Adv.
                    Ms.   Shraddha Deshmukh,Adv.
                    Mr.   Rajat Nair,Adv.
                    Ms.   Aswati Balraj,Adv.
                    Ms.   Charanya,Adv.
                    Ms.   Devika Jain,Adv.
                    Mr.   Piyush Goyal,Adv.
                    Mr.   D.S. Mahra,Adv.

For RBI             Mr. Kuldeep S. Parihar,Adv.
                    Mr. H.S. Parihar,AOR

For TRAI            Mr.   Sanjay Kapur,AOR
                    Ms.   Megha Karnwal,Adv.
                    Ms.   Mansi Kapur,Adv.
                    Ms.   Shubhra Kapur,Adv.

For IRDA            Mr. Dipak K. Nag,Adv.
                    Mr. Ekansh Bansal,Adv.
                    Mr. Parmanand Gaur,Adv.


State of AP         Mr. Guntur Prabhakar,AOR
                    Ms. Prerna Singh,Adv.

State of            Mr. C.D. Singh,AAG
Chhattisgarh        Mr. Prateek Rusia,Adv.
                    Ms. Sakshi Kakar,Adv.

State of Goa        Mr. Jayant Mohan,AOR

State of Gujarat    Mr.   Rakesh Dwivedi,Sr.Adv.
                    Ms.   Hemantika Wahi,AOR
                    Ms.   Jesal Wahi,Adv,
                    Ms.   Shodhika Sharma,Adv.
                    Ms.   Mamta Singh,Adv.
                    Ms.   Sansriti Pathak,Adv.
                    Ms.   Apoorva Garg,Adv.

State of Haryana    Mr. Sanjay Kumar Visen,AOR




                                   4
State of H.P.        Mr. J.S. Attri,Sr.Adv.
                     Mr. Varinder Kumar Sharma,Adv.
                     Mr. Chandra Nand Jha,Adv.

State of J&K         Mr.   M. Shoeb Alam,AOR
                     Ms.   Fauzia Shakil,Adv.
                     Mr.   Ujjwal Singh,Adv.
                     Mr.   Mojahid Karim Khan,Adv.

State of Jharkhand   Mr. Tapesh K. Singh,AOR
                     Mr. Mohd. Waquas,Adv.

State of Karnataka   Mr.   Kapil Sibal,Sr.Adv.
                     Mr.   Devadatt Kamat,AAG
                     Mr.   Joseph Aristotle S.,Adv.
                     Mr.   Rajesh Inamdar,Adv.
                     Ms.   Priya Aristotle,Adv.
                     Mr.   V.N. Raghupathy,Adv.
                     Ms.   Lavanya Raghu Nathan,Adv.
                     Mr.   Javedur Rehman,Adv.
                     Ms.   Devina Sharma,Adv.
                     Mr.   Mehtaab Singh Sandhu,Adv.
                     Mr.   Nizam Pasha,Adv.
                     Mr.   Koshy John,Adv.
                     Ms.   Anusha Nagar Alan,Adv.
                     Mr.   Adit Punjabi,Adv.
                     Mr.   Raghav Tunkhanoock,Adv.
                     Mr.   Ashish Yadav,Adv.
                     Ms.   Romsha Raj,Adv.
                     Ms.   Priyadarshini K.,Adv.
                     Mr.   B. Anand,Adv.
                     Mr.   James Daniel David,Adv.

State of MP          Mr. Mishra Saurabh,Adv.

State of             Mr.   C.A. Sundaram,Sr.Adv.
Maharashtra          Mr.   Nishant R. Katneshwarkar,Adv.
                     Ms.   Rohini Musa,Adv.
                     Mr.   Abhishek Gupta,Adv.
                     Mr.   Zafar Inayat,Adv.
                     Mr.   Apoorv Tripathy,Adv.

State of Punjab      Mr. Kapil Sibal,Sr.Adv.
                     Mr. Karan Bharihoke, Adv.
                     Mr. Jagjit Singh Chhabra,AOR

State of Raj.        Ms. Ruchi Kohli,Adv.

State of Sikkim      Ms.   Aruna Mathur,Adv.
                     Mr.   Avneesh Arputham,Adv.
                     Ms.   Anuradha Arputham,Adv.
                     Mr.   Amit Arora,Adv.

                                    5
                     For M/s. Arputham, Aruna & Co.,AOR

State of Telangana   Mr. S. Udaya Kumar Sagar,AOR
                     Mr. Mrityunjai Singh,Adv.

State of Tripura     Mr.   Gopal Singh,AOR
                     Mr.   Rituraj Biswas,Adv.
                     Mr.   Manish Kumar,Adv.
                     Mr.   Pranab Prakash,Adv.
                     Mr.   Shivam Singh,Adv.
                     Mr.   Aditya Raina,Adv.
                     Mr.   Shreyas Jain,Adv.
                     Mr.   Kumar Milind,Adv.
                     Ms.   Ambika Gautam,Adv.

State of UP          Mr.   D.K. Singh,AAG
                     Mr.   Adarsh Upadhyay,Adv.
                     Ms.   Komal Mundra,Adv.
                     Mr.   Saurabh Agrawal,Adv.

State of             Mr. Jatinder Kumar Bhatia,AOR
Uttarakhand          Mr. Ashutosh Kumar Sharma,Adv.

State of WB          Mr. Kapil Sibal,Sr.Adv.
                     Mr. Soumitra G. Chaudhuri,Adv.
                     Mr. Chanchal K. Ganguli,AOR

UT Chandigarh        Mr. Gopal Singh,AOR
                     Ms. Vimla Sinha,Adv.

Govt.of Puducherry   Mr. Kapil Sibal,Sr.Adv.
                     Mr. V.G. Pragasam,AOR
                     Mr. S. Prabu Ramasubramanian,Adv.

UT of Andaman &      Mr. K.V. Jagdishvaran,Adv.
Nicobar              Mrs. G. Indira,AOR
                     Mr. J. Hillson Angam,Adv.


                     Mr.   Nikhil Nayyar,AOR
                     Ms.   Julien George,Adv.
                     Mr.   Yatinder Garg,Adv.
                     Mr.   Arjun Ranganathan,Adv.
                     Mr.   Yashwant Prasad,Adv.

                     Mr.   Pankaj Bhatia,Adv.
                     Mr.   Nipun Goel,Adv.
                     Mr.   Dhruv Surana,Adv.
                     Mr.   Ashish Coudhury,Adv.
                     For   Dr. Kailash Chand,Adv.




                                    6
                    Mr.   Harish Pandey,AOR
                    Mr.   Garvesh Kabra,AOR
                    Mr.   Anip Sachthey,AOR
                    Mr.   Amit Sharma,AOR
                    Ms.   Savita Singh,AOR
                    Mr.   Ranjan Mukherjee,AOR
                    Ms.   Anitha Shenoy,Adv.
                    Mr.   Abhinav Mukerji,AOR
                    Mr.   Aniruddha P. Mayee,AOR
                    Mr.   T.G.N. Nair,AOR
                    Mr.   Milind Kumar,AOR
                    Mr.   Dinkar Kalra,AOR
                    Mr.   Mohit D. Ram,AOR
                    Mr.   Zoheb Hossain,AOR
                    Mr.   Jogy Scaria,AOR
                    Mr.   Rabin Majumder,AOR

                    Mr. Yatindra Singh,Sr.Adv.
                    Mr. Arijeet Singh,Adv.

For Intervenor(s)   Mr. Lalit Bhasin,Adv.
                    Ms. Nina Gupta,Adv.
                    Mr. Mudit Sharma,AOR

                    Mr. Manish Vashishtha.Adv.

                    In-person

          UPON hearing the counsel the Court made the following
                             O R D E R

Mr. Kapil Sibal, learned senior counsel, started his arguments at 10.30 a.m. and concluded at 11.30 a.m. Then, Mr. J.S. Attri, learned senior counsel, made his submissions for a while. Thereafter, Mr. K.K. Venugopal, learned Attorney General, started his arguments and could not conclude till the Court rose for the day. The matters remained Part-heard.

Post for further hearing tomorrow, i.e. on 27.07.2017 as Part-heard.





         (Sarita Purohit)                  (Renuka Sadana)
           Court Master                 Assistant Registrar



          (Parveen Kumar)                (Satish Kumar Yadav)
             AR-cum-PS                       AR-cum-PS


                                   7