Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(3)(c) in Conduct of Elections Rules, 1961

(c)see whether any of the continuing candidates has, after such transfer and credit, secured the quota.