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Union of India - Section

Section 3 in The Central Reserve Police Force Rules, 1955

3. Interpretation .-In these rules, unless there is anything repugnant in the subject or context,--

(a)the expressions "Battalion" and "Company" have the meanings assigned to them as in the Army;
(b)"local promotee" means a [Subordinate Officer] who has been enlisted in the Force and promoted to the rank of Deputy Superintendent of Police (Company Commander, Quarter Master or Wireless);
(c)the expression "other directly recruited" relates to officers appointed directly to the Gazetted Ranks in the Force from outside the Force.