Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 10 in Telangana Prohibition of Ragging Act, 1997 10. Repeal of Ordinance 12 of 1997. - The Andhra Pradesh Prohibition of Ragging Ordinance, 1997 is hereby repealed.
