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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(4) in Gujarat Elementary Education Rules, 2010

(4)After the inspection referred to in sub-Rule (3) is carried out, the inspection report shall be placed by the District Education Officer or District Elementary Education Officer in public domain (State education department website) and schools found to be conforming to the norms, standards and the conditions shall be granted recognition by the District Education Officer or District Elementary Education Officer in Form No.2 within a period of 30 days from the date of inspection.