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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Tripura - Subsection

Section 37(1)(c) in Tripura Panchayats Act, 1993

(c)widen, open, enlarge or otherwise improve any such public street, bridge or culvert and with minimum damage to the neighbouring fields, plant and preserve trees on the side of such street ;