Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Religious Societies Act, 1880 8. Saving of certain provisions of instruments .Nothing in sections 6 and 7shall be deemed to affect any provisions contained in any instrument for the dissolution of such body, or for the payment or distribution of such property.
