Section 25 in The National Green Tribunal (Practices and Procedure) Rules, 2011
25. Publication of orders.
- The Tribunal shall get its decisions or orders reported, to be fit for publication in any authorised legal report or Journal or such of the order of the Tribunal as are deemed fit for publication in any authoritative report or Journal or the press may be released for such publication on such terms and conditions as the Chairperson may specify by general or special order.
