Securities Appellate Tribunal
Panchanan Pradhan vs Sebi on 20 June, 2017
Author: J.P. Devadhar
Bench: J.P. Devadhar
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date of Decision: 20.06.2017
Appeal No. 17 of 2017
Panchanan Pradhan
Kotari, Khanata, Balugaon, Pin- 752 030
Dist.: Khordha, Odisha ...Appellant
Versus
1.Securities and Exchange Board of India, SEBI Bhavan, Plot No. C-4A, G-Block, Bandra-Kurla Complex, Bandra (East), Mumbai - 400 051
2. Green India Infra Projects Limited Plot No. 10, Satya Nagar, Bhubaneswar- 751 007 Odisha
3. Pradeep Kumar Singh Main Road, Gandhi Nagar, Paramjyoti Cinema Hall Square, Berhampur-760 001 Odisha
4. Debasis Padhy Somanath Nagar, 2nd Line, Bada Bazar, Berhampur, Ganjam-760 001 Odisha
5. Trinath Panda Gajapati Nagar, 14th Lane, Bada Bazar, Berhampur- 760 010 Odisha
6. Snehlata Singh C/o Makhanlal Modi, Ram Nagar, 1st Line, Lanjipalli, Baidyanathpur, Berhampur, Ganjam- 760 008 Odisha
7. Suchitra Rani Panda C/o S.D. Pattnaik, Samnath Nagar, 2nd Lane, Aska Road, Berhampur- 760 001, Odisha 2
8. Sandeep Kumar Singh Gandhi Nagar, 4th Line East, Orissa-760 004 Odisha
9. Sanjeeb Kumar Das Somnath Nagar, 2nd Lane, Aska Road, Berhampur- 760 001, Odisha ...Respondents None for the Appellant.
Ms. Sonam Shethnia, Advocate i/b Juris Corp for Respondents.
CORAM: Justice J.P. Devadhar, Presiding Officer Jog Singh, Member Dr. C.K.G. Nair, Member Per: Justice J.P. Devadhar (Oral) None for the appellant. Even on the last three occasions that is on 20.02.2017, 07.03.2017 & 26.04.2017 none appeared on behalf of the appellant. Hence the appeal is dismissed for want of prosecution.
Sd/-
Justice J.P. Devadhar Presiding Officer Sd/-
Jog Singh Member Sd/-
Dr. C.K.G. Nair Member 20.06.2017 Prepared & Compared By: PK