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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Uttar Pradesh - Subsection

Section 84(1) in The U.P. Minor Minerals (Concession) Rules, 1963

(1)An application in form MM-16 for grant of a mining lease or in Form MM-16 (A) for renewal shall be addressed to the State Government.