Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 81(3) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(3)On receipt of such application for execution the Registrar shall forward the same to the proper authority for execution along with a certificate cate issued by him under Section 102 and a proclamation issued under Rule 80 in the manner prescribed therein.