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Supreme Court - Daily Orders

Batliboi Environmental Engineers Ltd. vs Hindustan Petroleum Corp.Ltd. And Anr. on 2 December, 2021

Bench: M.R. Shah, Sanjiv Khanna

     ITEM NO.104                               COURT NO.13                   SECTION IX

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal    No(s).    1968/2012

     BATLIBOI ENVIRONMENTAL ENGINEERS LTD.                                  Appellant(s)

                                                      VERSUS

     HINDUSTAN PETROLEUM CORP.LTD.                   AND ANR.               Respondent(s)


     Date : 02-12-2021                 This appeal, though listed, was called orally
                                       mentioned today.

     CORAM :
                             HON'BLE MR. JUSTICE M.R. SHAH
                             HON'BLE MR. JUSTICE SANJIV KHANNA

     For Appellant(s)                  Mr.   Shyam Divan, Sr. Adv.
                                       Mr.   Amar Dave, Adv.
                                       Mr.   Mahesh Agarwal, Adv.
                                       Mr.   Ankur Saigal, Adv.
                                       Mr.   Rishi Agrawala, Adv.
                                       Mr.   Rishikesh Bidkar, Adv.
                                       Mr.   Nishant Rao, Adv.
                                       Mr.   Adil Parshurampuria, Adv.
                                       Mr.   E. C. Agrawala, AOR

     For Respondent(s)                 Mr. Rakesh Dwivedi, Sr. Adv.
                                       Mr. Sanjay Kapur, AOR
                                       Ms. Megha Karnwal, Adv.
                                       Mr. Arjun Bhatia, Adv.
                                       Mrs. Shubhra Kapur, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 16.12.2021.

(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2021.12.02 16:44:04 IST Reason: