Supreme Court - Daily Orders
Batliboi Environmental Engineers Ltd. vs Hindustan Petroleum Corp.Ltd. And Anr. on 2 December, 2021
Bench: M.R. Shah, Sanjiv Khanna
ITEM NO.104 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1968/2012
BATLIBOI ENVIRONMENTAL ENGINEERS LTD. Appellant(s)
VERSUS
HINDUSTAN PETROLEUM CORP.LTD. AND ANR. Respondent(s)
Date : 02-12-2021 This appeal, though listed, was called orally
mentioned today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE SANJIV KHANNA
For Appellant(s) Mr. Shyam Divan, Sr. Adv.
Mr. Amar Dave, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Rishikesh Bidkar, Adv.
Mr. Nishant Rao, Adv.
Mr. Adil Parshurampuria, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s) Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Mr. Arjun Bhatia, Adv.
Mrs. Shubhra Kapur, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 16.12.2021.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2021.12.02 16:44:04 IST Reason: