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[Cites 0, Cited by 0] [Section 101A] [Entire Act]

State of Haryana - Subsection

Section 101A(3) in The Punjab Distillery Rules, 1932

(3)[ The excess wastage in various operations, namely, spirit, store room, bottling operation, bottled spirit room and re-distillation shall be worked out separately in form D-26, D-27, D-28 and D-29.] [Substituted vide Notification No. G.S.R. 95/P.A. 14/Ss. 21 and 59/95, dated 24.11.1995.]