Section 8(3)(a) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

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State of Uttar Pradesh - Subsection

Section 8(3)(a) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

(a)if he considers the leaves in question still suitable for manufacture of bids, direct the authorised officer or agent, as the case may be, to purchase the same and also direct the payment to the person aggrieved of such compensation not exceeding twenty per centum of the price of the leaves payable to him, as he may deem fit; or

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State of Uttar Pradesh - Subsection

Section 8(3)(a) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972