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[Cites 0, Cited by 7] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(a) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(a)"agricultural produce" means any produce of agriculture, horticulture, pisciculture, [sericulture,] [Inserted by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1991, section 2(a).] forestry or animal husbandry or [and includes any related product] [Substituted for "or any other produce" by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1978, section 2(a)(i).] specified in the Schedule to this Act :