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NCT Delhi - Section

Section 56 in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

56. Inspection of accounts etc. by officers of a Marketing Committee.

- All accounts and other registers maintained by any person in the ordinary course of his business in respect of any notified agricultural produce and all document relating to sale and deliveries of such agricultural produces in his possession and in his office, establishment, godown, vessel or vehicle shall be open to inspection at all reasonable time by such officers and servants of the Marketing Committee as may be authorised in this behalf by it in writing.