Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(13) in Haryana Air (Prevention and Control of Pollution) Rules, 1983

(13)Nothing in these rules shall apply to a budget already finalized before the commencement of these rules.