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State of Jammu-Kashmir - Section

Section 51 in The Jammu and Kashmir Consolidation of Holdings Act, 1962

51. Powers of Officers to enter upon land for purposes of survey and demarcation.

- The Officers mentioned in this Act or any person acting under the orders of anyone of them may, in the discharge of any duty under this Act, enter upon and survey land and erect survey marks thereon and demarcate the boundaries thereof and do all other acts necessary for the proper performance of that duty.