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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 37(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)All markets and fairs or such portions thereof as are held upon public land shall be managed and regulated by the Gram Panchayat and Gram Panchayat shall receive to the credit of the Gram Fund referred to in sub-section (1) of section 35 all dues levied or imposed in respect thereof.