Calcutta High Court
Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 8 December, 2022
Author: I. P. Mukerji
Bench: I. P. Mukerji
IN THE HIGH COURT AT CALCUTTA
In appeal from its
ORDINARY ORIGINAL CIVIL JURISDICTION
CIVIL APPELLATE JURISDICTION
IA No. GA 1 of 2022
APO No. 102 of 2022
with
CS No. 12 of 2009
Narendra Kumar Berlia & Ors.
Versus
Om Prakash Berlia & Ors.
APO No. 52 of 2022
Vijay Kumar Berlia
Versus
OM Prakash Berlia & Ors.
Before:
The Hon'ble Justice I. P. MUKERJI
And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 8th December 2022
Appearance:
Mr. Abhrajit Mitra, Sr. Advocate
Mr. Jishnu Chowdhury, Advocate
Mr. Sarvapriya Mukherjee, Advocate
Mr. Arif Ali, Advocate
Mr. Arnab Sardar, Advocate
for the appellant in APO 52/2022
Mr. Ahin Choudhury, Sr. Advocate
for respondent no. 3 in APO 102/2022
Mr. Sagar Bandopadhyay, Advocate Mr. Lalit Baid, Advocate Mr. M. P. Sahay, Advocate Mr. Tamoghna Saha, Advocate Mr. Satyaki Mukherjee, Advocate Ms. Saberi Saha, Advocate Ms. Moumita Dhar, Advocate for the appellant in APO 52/2022 & respondent no. 3 in APO 102/2022 Mr. S. N. Mookherjee, Sr. Advocate Mr. Ratnanko Banerjee, Sr. Advocate Mr. S. E. Huda, Advocate Mr. Varun Kedia, Advocate for respondent no. 3 in APO 52/2022 & respondent no. 15 in APO 102/2022 Mr. Sakya Sen, Advocate Mr. Shiv Ratan Kakrania, Advocate for respondent nos. 1 & 2 in APO 52/2022 & APO 102/2022 Ms. Reshmi Ghosh, Advocate Mr. Soumya Sankar Chini, Advocate for respondent no. 9 Mr. Vikram Wadehra, Advocate 2 Mr. Raunak Bose, Advocate for the purchaser The Court: Further hearing of these appeals is fixed on 13th December 2022.
The bone of contention between the parties is the immovable property at Thane, transferred to a purchaser, as submitted before us.
We proposed an interim order restraining the purchaser from making any further transfer which submission was very seriously opposed by Mr. Ratnanko Banerjee, learned senior advocate and learned advocate for the purchaser. This question amongst others will be considered on the next date of hearing.
(I. P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) R. Bose