Punjab-Haryana High Court
Surya Telecom Pvt. Ltd vs Union Of India Through Its Director ... on 17 January, 2020
Author: Deepak Sibal
Bench: Deepak Sibal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
ARB-326-2018 (O&M)
Date of decision: 17.01.2020
Surya Telecom Pvt. Ltd.
.....Petitioner
versus
Union of India and another
......Respondents
CORAM: Hon'ble Mr. Justice Deepak Sibal
Present: Mr.Saurabh Singla, Advocate for the applicant-petitioner
Deepak Sibal, J. (Oral)
The petitioner has filed an application duly supported by an affidavit seeking withdrawal of the present petition to avail alternate available remedy.
Dismissed as withdrawn.
17.01.2020 (Deepak Sibal)
gk Judge
Whether speaking/ reasoned: Yes/No
Whether Reportable: Yes/No
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