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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(viii) in The Bhaskar Textile Mills (Acquisition and Transfer) Act, 1986

(viii)"specified date" means such date as the State Government may, for the purpose of this Act, by notification, specify and different dates may be specified for different provisions of this Act;