Section 106(5)(d) in The Delhi Co-operative Societies Rules, 2007

[Cites 0, Cited by 0] [Section 106(5)] [Section 106] [Entire Act]

(d)The committee shall adhere to following principle for repair, maintenance and cleaning of items mentioned in clause 5

(i)Energy conservation, water conservation and water harvesting;

(ii)Protection of green areas;

(iii)To protect environment and health;

(iv)Scheduled routine maintenance ;

(v)To develop procedure to avoid accidents;

(vi)Minimize human exposure to harmful contaminates and cleaning residues;

(vii)Ensure building occupants and workers safety at all times;

(viii)Ensure waste management in environmentally safe ways;

(ix)Beauty and aesthetic sense of the complex; and

(x)Prevention of pollution in the building and complex;

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