Delhi High Court - Orders
Shree Bhavani Power Projects Pvt. Ltd vs Income Tax Officer, Ward 23(3), & Anr on 23 November, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~32-33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8972/2019 & CM APPL. 37006/2019
SHREE BHAVANI POWER PROJECTS PVT. LTD. ..... Petitioner
Through: Mr. Satyen Sethi, Advocate with
Mr. Arta Trana Panda, Advocate.
versus
INCOME TAX OFFICER, WARD 23(3), & ANR. ..... Respondents
Through: Mr. Sanjay Kumar, Advocate.
+ W.P.(C) 8980/2019 & CM APPL. 37043/2019
SHREE BHAVANI POWER PROJECTS PVT LTD ..... Petitioner
Through: Mr. Satyen Sethi, Advocate with
Mr. Arta Trana Panda, Advocate.
versus
INCOME TAX OFFICER, WARD 23(3), & ANR. ..... Respondents
Through: Mr. Sanjay Kumar, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 23.11.2022 Last and final opportunity is granted to the respondents to file a counter affidavit within four weeks.
Rejoinder affidavit, if any, be filed before the next date of hearing.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:24.11.2022 19:13:35List on 26th July, 2023.
Interim order(s) to continue.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 23, 2022 js Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:24.11.2022 19:13:35