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Delhi High Court - Orders

Shree Bhavani Power Projects Pvt. Ltd vs Income Tax Officer, Ward 23(3), & Anr on 23 November, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~32-33
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                              +     W.P.(C) 8972/2019 & CM APPL. 37006/2019

                                    SHREE BHAVANI POWER PROJECTS PVT. LTD. ..... Petitioner
                                                Through: Mr. Satyen Sethi, Advocate with
                                                         Mr. Arta Trana Panda, Advocate.

                                                        versus


                                    INCOME TAX OFFICER, WARD 23(3), & ANR. ..... Respondents
                                                 Through: Mr. Sanjay Kumar, Advocate.


                              +     W.P.(C) 8980/2019 & CM APPL. 37043/2019

                                    SHREE BHAVANI POWER PROJECTS PVT LTD ..... Petitioner
                                                Through: Mr. Satyen Sethi, Advocate with
                                                         Mr. Arta Trana Panda, Advocate.

                                                        versus


                                    INCOME TAX OFFICER, WARD 23(3), & ANR. ..... Respondents
                                                 Through: Mr. Sanjay Kumar, Advocate.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

                                                        ORDER

% 23.11.2022 Last and final opportunity is granted to the respondents to file a counter affidavit within four weeks.

Rejoinder affidavit, if any, be filed before the next date of hearing.

Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:24.11.2022 19:13:35

List on 26th July, 2023.

Interim order(s) to continue.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 23, 2022 js Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:24.11.2022 19:13:35