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[Cites 0, Cited by 0] [Section 54(1A)] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(1A)(i) in Rajasthan Goods and Services Tax Rules, 2017

(i)name, address and Goods and Services Tax Identification Number of the registered person having the same PAN and same State code as the Input Service Distributor;