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[Cites 0, Cited by 0] [Section 444C(1)] [Section 444C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 444C(1)(a) in The U.P. Co-operative Societies Rules, 1968

(a)the election has not been a fair election by reasons that corrupt practice, bribery or undue influence has extensively prevailed at the election, or