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State of Odisha - Section

Section 29 in The Orissa Registration Rules, 1988

29. Endorsement of presentation.

- The Registering Officer shall endorse on the document, the date, the hour and the place of presentation and take the signature of the presenting party to such document.And at the same time a requisite entry shall be made in the Fee-Book after completion of necessary enquiry envisaged under Section 34.