Delhi High Court - Orders
State vs Raju @ Lokpal & Ors on 7 December, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 123/2017
STATE
..... Petitioner
Through: Mr.Aman Usman, APP for the State
with SI Suresh Kumar, PS New
Usmanpur.
versus
RAJU @ LOKPAL & ORS
..... Respondent
Through: Mr.Akhil Sharma and Ms.Ankita
Priya, Advocates.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 07.12.2022 Hon'ble Judge is not holding the Court today. List on 27.03.2023.
BY ORDER (COURT MASTER) DECEMBER 07, 2022 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:08.12.2022 12:52