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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(4) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(4)Bhumi Prabandhak Samiti may not interfere with the customary rights of kumhars to dig out the special kind of clay, which is necessary for their industry. Special areas of waste and usar lands or tanks, where the abovementioned clay is found, must be earmarked for digging out clay by kumhars and such land need not be leased out for agriculture. Bhumi Prabandhak Samiti shall generally allow digging out of the clay by kumhars from such areas or tanks either free of cost or on payment of customary charge as prevalent in the village prior to abolition of Zamindari Abolition in the State.Form for Lease of Tanks for Fisheries