Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 21 in Adoption Regulations, 2017

21. Adoption procedure in case of Overseas Citizen of India or foreign national of Hague Adoption Convention ratified countries living in India.

(1)If one of the prospective adoptive parents is foreigner and other is an Indian, such case shall be treated at par with Indians living in India.
(2)If both the prospective adoptive parents are foreigner, such case shall be treated in accordance with the provisions of regulation 20.