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State of Andhra Pradesh - Section

Section 43 in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

43. Facilities for woman electors.

(1)Where a polling station is for both men and women electors, the President Officer may direct that they shall be admitted into the polling station alternately in separate batches.
(2)The Election Officer or the Presiding Officer may appoint a woman to serve as an attendant at any polling station to assist women electors and also to assist the presiding officer generally in taking the poll in respect of women electors, and in particular, to help frisking any woman elector in case it becomes necessary.